Madhya Pradesh High Court
Gulshan Bano vs The State Of Madhya Pradesh on 27 May, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 WP-9400-2021 The High Court Of Madhya Pradesh WP-9400-2021 (GULSHAN BANO Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 27-05-2021 Heard through Video Conferencing. Shri Amit Kumar Bajpai, learned counsel for the petitioner. Shri B.D. Singh, Govt. Advocate for the State. Learned counsel for the petitioner prays for and is granted a week's time to file a copy of the advertisement for recruitment as also the relevant primary material showing that the petitioner belongs to the OBC category in the State of M.P. Counsel for the State is also directed to obtain instructions in the matter.
List in the week commencing 14/6/2021.
(PRAKASH SHRIVASTAVA) (AKHIL KUMAR SRIVASTAVA)
V. JUDGE V. JUDGE
rv
Signature Not Verified
SAN
Digitally signed by REENA HIMANSHU
SHARMA
Date: 2021.05.28 12:43:06 IST