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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(1) in The Nathdwara Temple Rules, 1973

(1)Purchase of store articles required for the Kharach Bhandar Shri Krishana Bhandar, Kotha. Temple Works Karkhana Lakdi. Goshala and other Bhandars, and departments of the temple, shall be made on the basis of the order of the competent authority as per schedule of powers given in Appendix 'D'.