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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(5) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(5)The Member-Secretary shall be paid entitled to call for the service of any officer or employee of the Board and files, papers and documents from any department of the Board at any time including accounts, vouchers, bills and other records and stores pertaining, to the Board or officers thereunder.