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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(e) in Madhya Pradesh Bhudan Yagna Act, 1953

(e)[ for the appointment of the sub-committees and for the delegation of powers to sub-committees and office-bearers and individual members thereof;] [Substituted by Madhya Pradesh Act 21 of 1954, Section 21(c).]