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[Cites 0, Cited by 0] [Section 38E] [Entire Act]

State of Gujarat - Subsection

Section 38E(4) in The Gujarat University Act, 1949

(4)The Registrar shall submit the proposal and all proceedings, if any, of the Academic Council, the Executive Council and the Court relating thereto, to the State Government which, after such further inquiry, if any, as may appear to it to be necessary, shall make such order as it deems fit and communicate it to the Court.