Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Mizoram - Subsection Section 31(3) in Mizoram (Land Revenue) Rules, 2013 (3)Assessment shall be prepared during the period starting form April to March every year. The assessment work shall be completed between the month of April and August.
