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State of Maharashtra - Section

Section 036 in The Maharashtra Shops and Establishments Act, 1948

036.

| Section 18, subject to the following conditions:-|-| (1) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., EmpireMahal, Dadar T.T. Circle, Mumbai-400 014.| (1) The exemption shall remain in operation for a period ofthree years from the date of issue of the Notification in theGovernment Gazette|-| (2) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., ShantiCentre, Sector 17, Vashi, Navi Mumbai-400 705.| (2) No employee shall be required to work for more than 9hours in a day or 48 hours in a week. The spread over of anemployee shall not exceed 11 hours in a day.|-| (3) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., Shop No. 11Chinnoy Mansion, Near Kemp's Corner, Warden Road, Mumbai-400 036.| (3) Every employee shall be given one day holiday in a weekwithout making any deductions from hrs. (Sic his/her) wages onaccount thereof and the list of time table to such holidays for amonth shall be placed on the notice board in advance.|-| (4) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., VikramApartment, Ground Floor, Shop No. 283, L. T. Road, Opp. T.B.Z.Borivali (W), Mumbai-400 092.| (4) The employees who have given their consent be only placedon duty on the day of weekly holiday or other holiday.|-| (5) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., NiharikaShopping, Shop No. 8/9, Gr. Floor, Gland Alwares Rd., Off.Pokharan Rd., No. 11, Thane (W) Thane-400 601.| (5) The employees shall be entitled to overtime wages inaccordance with Section 63 of the said Act.|-| (6) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., KapeeshBuilding, A-1 M.G. Rd., Mulund (W), Mumbai-400 080.| (6) Every employee should be given a rest period of 45 minutesafter 5 hours.|-| (7) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., Leo Tailor,Shree Bhavani Chowk, Suvrat Apt., Tembi Naka, Thane (W)-400 602.| (7) Other than these terms and conditions, all the terms andconditions of this Act is applicable to the establishment.|-| (8) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., AaspirePride, Plot No. 227, 5, Ground Floor, MTNL Road, Near RupaliCinema, Panvel- 410 206.| (8) Any female employee should not be made to work in anydepartment other than housekeeping department, reception officeand restaurant.|-| (9) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., Shree AmbikaApt., Sea Woods, Plot No. 10, Shop No. 7/8, Sector 42A, Nerul
(W), Navi Mumbai-400 706.
| (9) In case of violation of any of the above terms andconditions the exemption shall stand cancelled automatically.]|-| (10) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., VallabhKutir, Opp. Krishna Cinema, Shivaji Chowk, Kalyan West-421 301.||-| (11) M/s. Gangar Opticians (Eye Nation) Pvt. Ltd., Shop No.