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State of Andhra Pradesh - Section
Section 67 in Andhra Pradesh Chit Funds Act, 1971
67. Amendment of Central Act 2 of 1899.
- In Schedule 1-A to the Indian Stamp Act, 1899 as amended by the Indian Stamp (Andhra Pradesh Amendment) Act, 1922, after entry 18, the following entry shall be inserted namely:-| (1) | (2) |
| "18-A. Chit agreement that is to say anagreement, relating to a chit as defined in clause (2) of section2 of the Andhra Pradesh Chit Funds Act 1971 if, either suchagreement is executed or the chit is conducted in the State ofAndhra Pradesh. | One rupee" |