Allahabad High Court
Nafisul Hasan & Others vs State Of U.P.& Another on 26 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 5738 of 2009 Petitioner :- Nafisul Hasan & Others Respondent :- State Of U.P.& Another Petitioner Counsel :- Sunil Kumar Singh Respondent Counsel :- Govt. Advocate,N.I.Jafri Hon'ble Ashwani Kumar Singh,J.
Learned counsel for the applicants wants time to file rejoinder affidavit. List in the first week of August, 2010. Rejoinder affidavit may be filed in the meantime.
Interim order, if any, shall continue till the next date of listing. Order Date :- 26.7.2010 kvg/-