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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(4) in Himachal Pradesh Nurses Registration Act, 1977

(4)[The Director of Medical Education] [Substituted for the words 'the Director of Health Services' vide Act No. 19 of 2002.], Himachal Pradesh, shall be the ex-officio President of the Council and the Vice-President shall be elected by name from amongst its members at the first meeting thereof.