Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A] [Entire Act] State of Karnataka - Subsection Section 24A(i) in Karnataka Education Act, 1983 (i)buying, selling or procuring or attempting to do so or otherwise dealing with any question paper intended for use at any examination; or
