Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of West Bengal - Subsection Section 66(3) in Kolkata Municipal Corporation Building Rules, 2009 (3)The above rule of joint open space shall not be applicable in case the adjoining structure is not exceeding 5.0 m. in height.
