Section 26 in The Rajasthan Accounts Service Rules, 1954
26. Selection by Government.
- Subject to the provision of rule 8 [and 8A] [Inserted by No. F. 7(2)DOP/A-II/93, 24-5-1994 [28-9-93].], the Government shall select the candidates who stand highest in order of merit in the list prepared by the Commission under rule 25; provided that it is satisfied, after such enquiry, as may be considered necessary, that such candidates are suitable in all respects for appointment to the Service.
