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[Cites 0, Cited by 0] [Section 49B(4)] [Section 49B] [Entire Act]

Union of India - Subsection

Section 49B(4)(a) in Conduct of Elections Rules, 1961

(a)fix the label containing the names and symbol of the contesting candidates in the balloting unit and secure that unit with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same;