Supreme Court - Daily Orders
Adiwasi Gond Gowari (Gowari) Seva ... vs Anup Kumar Yadav on 18 December, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.26 COURT NO.15 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 122/2024 in C.A. No. 4101/2020
ADIWASI GOND GOWARI (GOWARI) SEVA MANDAL Petitioner(s)
VERSUS
ANUP KUMAR YADAV Respondent(s)/
Alleged contemnor
(IA No. 154683/2021 - EXEMPTION FROM FILING O.T.)
Date : 18-12-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE MANMOHAN
For Petitioner(s) :
Mr. Kishor Lambat, Adv.
Ms. Kashmira Lambat, Adv.
Ms. Suja Joshi, Adv.
For M/S. Lambat & Legiteam, AOR
For Respondent(s) :
Mr. Aaditya Aniruddha Pande, AOR
Mr. Siddharth Dharmadhikari, Adv.
Mr. Shrirang B. Varma, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioner seeking adjournment on the ground of personal difficulty of the arguing counsel, adjourned to 10th March, 2026.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2025.12.19 17:14:13 IST Reason: (ANITA MALHOTRA) (MANOJ KUMAR II) AR-CUM-PS COURT MASTER