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Himachal Pradesh High Court

State Of H.P. And Ors. vs . Laxmi Chand A/W on 9 March, 2023

Bench: Sabina, Satyen Vaidya

State of H.P. and ors. Vs. Laxmi Chand a/w connected matters .

LPA No. 579 of 2012 with COPC No. 785 of 2012, LPA Nos. 578/2012, 79, 147 of 2013, 118 of 2015 and 814 of 2016 09.03.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General, for the appellants, in all the appeals and for the petitioner in CWP No. 814 of 2016.

Ms. Vandana Kumari, Advocate, on behalf of Mr. Sanjay Jaswal, Advocate, for the petitioner in COPC No. 785 of 2012.

Mr. Arsh Rattan, Advocate, for the respondent in LPA No. 79 and 147 of 2013.

Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the respondents in LPA No. 579 and 118 of 2015.

Mr. Rahul Thakur, Advocate, on behalf of Mr. Ramakant Sharma, Advocate, for the respondent in CWP No. 814 of 2016.

At the request of learned counsel for the parties, list after one week.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 9th March, 2023 (sushma) ::: Downloaded on - 09/03/2023 20:45:32 :::CIS State of H.P. and ors. Vs. Laxmi Chand a/w connected matters .

LPA No. 579 of 2012 with COPC No. 785 of 2012, LPA Nos. 578/2012, 79, 147 of 2013, 118 of 2015 and 814 of 2016 09.03.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General, for the appellants, in all the appeals and for the petitioner in CWP No. 814 of 2016.

Ms. Vandana Kumari, Advocate, on behalf of Mr. Sanjay Jaswal, Advocate, for the petitioner in COPC No. 785 of 2012.

Mr. Arsh Rattan, Advocate, for the respondent in LPA No. 79 and 147 of 2013.

Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the respondents in LPA No. 579 and 118 of 2015.

Mr. Rahul Thakur, Advocate, on behalf of Mr. Ramakant Sharma, Advocate, for the respondent in CWP No. 814 of 2016.

At the request of learned counsel for the parties, list after one week.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 9th March, 2023 (sushma) ::: Downloaded on - 09/03/2023 20:45:32 :::CIS State of H.P. and ors. Vs. Laxmi Chand a/w connected matters .

LPA No. 579 of 2012 with COPC No. 785 of 2012, LPA Nos. 578/2012, 79, 147 of 2013, 118 of 2015 and 814 of 2016 09.03.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General, for the appellants, in all the appeals and for the petitioner in CWP No. 814 of 2016.

Ms. Vandana Kumari, Advocate, on behalf of Mr. Sanjay Jaswal, Advocate, for the petitioner in COPC No. 785 of 2012.

Mr. Arsh Rattan, Advocate, for the respondent in LPA No. 79 and 147 of 2013.

Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the respondents in LPA No. 579 and 118 of 2015.

Mr. Rahul Thakur, Advocate, on behalf of Mr. Ramakant Sharma, Advocate, for the respondent in CWP No. 814 of 2016.

At the request of learned counsel for the parties, list after one week.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 9th March, 2023 (sushma) ::: Downloaded on - 09/03/2023 20:45:32 :::CIS State of H.P. and ors. Vs. Laxmi Chand a/w connected matters .

LPA No. 579 of 2012 with COPC No. 785 of 2012, LPA Nos. 578/2012, 79, 147 of 2013, 118 of 2015 and 814 of 2016 09.03.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General, for the appellants, in all the appeals and for the petitioner in CWP No. 814 of 2016.

Ms. Vandana Kumari, Advocate, on behalf of Mr. Sanjay Jaswal, Advocate, for the petitioner in COPC No. 785 of 2012.

Mr. Arsh Rattan, Advocate, for the respondent in LPA No. 79 and 147 of 2013.

Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the respondents in LPA No. 579 and 118 of 2015.

Mr. Rahul Thakur, Advocate, on behalf of Mr. Ramakant Sharma, Advocate, for the respondent in CWP No. 814 of 2016.

At the request of learned counsel for the parties, list after one week.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 9th March, 2023 (sushma) ::: Downloaded on - 09/03/2023 20:45:32 :::CIS State of H.P. and ors. Vs. Laxmi Chand a/w connected matters .

LPA No. 579 of 2012 with COPC No. 785 of 2012, LPA Nos. 578/2012, 79, 147 of 2013, 118 of 2015 and 814 of 2016 09.03.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General, for the appellants, in all the appeals and for the petitioner in CWP No. 814 of 2016.

Ms. Vandana Kumari, Advocate, on behalf of Mr. Sanjay Jaswal, Advocate, for the petitioner in COPC No. 785 of 2012.

Mr. Arsh Rattan, Advocate, for the respondent in LPA No. 79 and 147 of 2013.

Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the respondents in LPA No. 579 and 118 of 2015.

Mr. Rahul Thakur, Advocate, on behalf of Mr. Ramakant Sharma, Advocate, for the respondent in CWP No. 814 of 2016.

At the request of learned counsel for the parties, list after one week.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 9th March, 2023 (sushma) ::: Downloaded on - 09/03/2023 20:45:32 :::CIS