Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 260] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 260(7) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(7)All underwriting and subscription arrangements made by the lead manager(s) shall be disclosed in the offer document.