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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(1) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(1)The Government may, by notification, establish with effect from such date as it may specify in such notification, a Council to be known as the State Advisory Council.