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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(a) in The Punjab Entertainments Duty Rules, 1956

(a)The price of tickets sold to such soldiers, sailors and airmen [* *] [See Legislative Supplement Part III, dated the 16th September, 1966.] shall be the price of admission only exclusive of duty: