Manipur High Court
Lourembam Iboyaima Singh And 4 Ors vs State Of Manipur And 11 Ors on 11 April, 2022
Author: Mv Muralidaran
Bench: Mv Muralidaran
Digitally
JOHN signed by
JOHN TELEN Item - 46
TELEN KOM
Date:
IN THE HIGH COURT OF MANIPUR
2022.04.13
KOM 12:59:10
+05'30'
AT IMPHAL
W.P.(C) No.733 of 2021
LOUREMBAM IBOYAIMA SINGH AND 4 ORS
.... Petitioner/s
- Versus -
STATE OF MANIPUR AND 11 ORS
.... Respondent/s
BEFORE HON'BLE MR. JUSTICE MV MURALIDARAN 11.04.2022 Heard Mr. A. Romenkumar, learned counsel for the petitioners; Mrs. L. Monomala, learned GA for the State Respondent; Mr. B.P. Sahu, learned senior counsel for Respondent Nos.4 to 12; Mr. T. Momo Singh, learned counsel for Respondent Nos.2 & 3 . [2] Mr. B.P. Sahu, learned senior counsel for Respondent Nos.4 to 12 seeks time to file Vakalatnama and to file counter affidavit on behalf of Respondent Nos.4 to 12.
[3] Mr. L. Monomala, learned GA for the State Respondent and Mr. T. Momo Singh, learned counsel for Respondent Nos.2 & 3 also seek time. [4] Therefore, post this matter on 12.05.2022 finally for filing counter affidavit by the Respondents.
JUDGE
- Larson