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Manipur High Court

Lourembam Iboyaima Singh And 4 Ors vs State Of Manipur And 11 Ors on 11 April, 2022

Author: Mv Muralidaran

Bench: Mv Muralidaran

        Digitally
JOHN signed  by
      JOHN TELEN                                                                  Item - 46

TELEN KOM
      Date:
                                IN THE HIGH COURT OF MANIPUR
      2022.04.13
KOM 12:59:10
      +05'30'
                                          AT IMPHAL

                                       W.P.(C) No.733 of 2021


           LOUREMBAM IBOYAIMA SINGH AND 4 ORS
                                                                         .... Petitioner/s
                                              - Versus -

           STATE OF MANIPUR AND 11 ORS

                                                                       .... Respondent/s

BEFORE HON'BLE MR. JUSTICE MV MURALIDARAN 11.04.2022 Heard Mr. A. Romenkumar, learned counsel for the petitioners; Mrs. L. Monomala, learned GA for the State Respondent; Mr. B.P. Sahu, learned senior counsel for Respondent Nos.4 to 12; Mr. T. Momo Singh, learned counsel for Respondent Nos.2 & 3 . [2] Mr. B.P. Sahu, learned senior counsel for Respondent Nos.4 to 12 seeks time to file Vakalatnama and to file counter affidavit on behalf of Respondent Nos.4 to 12.

[3] Mr. L. Monomala, learned GA for the State Respondent and Mr. T. Momo Singh, learned counsel for Respondent Nos.2 & 3 also seek time. [4] Therefore, post this matter on 12.05.2022 finally for filing counter affidavit by the Respondents.

JUDGE

- Larson