Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(c) in The Rajasthan Vaccination Act, 1957 (c)neglects without just cause to obey an order made under section 16 after having been previously convicted of so neglecting to obey a similar order made in respect of the same child,
