Gauhati High Court
Ambarish Builders Pvt. Ltd And Anr vs The Union Of India And Ors on 13 May, 2019
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
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GAHC010132782013
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7390/2013
1:AMBARISH BUILDERS PVT. LTD and ANR.
BEING REP. BY THE ITS MANAGING DIRECTOR, SRI PUSPENDRA NATH
BORAH NEW FIELD COMMERCIAL COMPLEX, MD. SHAH ROAD, PALTAN
BAZAR, GUWAHATI- 781008, ASSAM.
2: HOTEL HORNBILL
A UNIT OF AMBARISH BUILDERS PVT. LTD.
BEING REP. BY ITS MANAGING DIRECTOR
SRI PUSPENDRA NATH BORAH
NEW FIELD COMMERCIAL COMPLEX
MD. SHAH ROAD
PALTAN BAZAR
GUWAHATI- 781008
ASSAM
VERSUS
1:THE UNION OF INDIA and ORS
REP. BY THE JOINT SECRETARY, GOVT. OF INDIA, MINISTRY OF YOUTH
AFFAIRS AND SPORTS, DEPARTMENT OF SPORTS, ROOM NO. 103, C-WING,
SHASTRI BHAWAN, NEW DELHI- 110001.
2:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY
DEPARTMENT OF SPORTS and YOUTH WELFARE
DISPUR
GUWAHATI-06
ASSAM.
3:THE DIRECTOR OF SPORTS and YOUTH WELFARE
GOVT. OF ASSAM
DISPUR
GUWAHATI-06
ASSAM.
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4:THE BOARD OF SPORTS OF ASSAM
REP. BY ITS SECRETARY
R.G. BARUAH SPORTS COMPLEX
NEHRU STADIUM
GUWAHATI-781007.
5:THE OFFICER ON SPECIAL DUTY
THE BOARD OF SPORTS OF ASSAM
R.G. BARUAH SPORTS COMPLEX
NEHRU STADIUM
GUWAHATI- 781007.
6:THE SPORTS AUTHORITY OF INDIA
BEING REP. BY ITS REGIONAL DIRECTOR
NORTH EAST REGIONAL SUB CENTRE
NEW FIELD COMMERCIAL COMPLEX
GUWAHATI- 781008
Advocate for the Petitioner : MR S KHOUND
Advocate for the Respondent : MR.A K BORA
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
Date : 13-05-2019 Heard the learned counsels for the parties.
Shri S. Khound, learned counsel for the petitioners submits that he has instructions to withdraw the writ petition with a liberty to approach the appropriate forum for redressal of the grievance, if so advised.
The writ petition is accordingly dismissed on withdrawal with the liberty as prayed for.
It is needless to say that the interim order passed earlier, stands vacated.
JUDGE Comparing Assistant