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Gauhati High Court

Ambarish Builders Pvt. Ltd And Anr vs The Union Of India And Ors on 13 May, 2019

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                Page No.# 1/2

GAHC010132782013




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C) 7390/2013

         1:AMBARISH BUILDERS PVT. LTD and ANR.
         BEING REP. BY THE ITS MANAGING DIRECTOR, SRI PUSPENDRA NATH
         BORAH NEW FIELD COMMERCIAL COMPLEX, MD. SHAH ROAD, PALTAN
         BAZAR, GUWAHATI- 781008, ASSAM.

         2: HOTEL HORNBILL
         A UNIT OF AMBARISH BUILDERS PVT. LTD.
          BEING REP. BY ITS MANAGING DIRECTOR
          SRI PUSPENDRA NATH BORAH
          NEW FIELD COMMERCIAL COMPLEX
          MD. SHAH ROAD
          PALTAN BAZAR
          GUWAHATI- 781008
         ASSAM

         VERSUS

         1:THE UNION OF INDIA and ORS
         REP. BY THE JOINT SECRETARY, GOVT. OF INDIA, MINISTRY OF YOUTH
         AFFAIRS AND SPORTS, DEPARTMENT OF SPORTS, ROOM NO. 103, C-WING,
         SHASTRI BHAWAN, NEW DELHI- 110001.

         2:THE STATE OF ASSAM
          REP. BY THE COMMISSIONER AND SECRETARY
          DEPARTMENT OF SPORTS and YOUTH WELFARE
          DISPUR
          GUWAHATI-06
         ASSAM.

         3:THE DIRECTOR OF SPORTS and YOUTH WELFARE
          GOVT. OF ASSAM
          DISPUR
          GUWAHATI-06
         ASSAM.
                                                                                          Page No.# 2/2


             4:THE BOARD OF SPORTS OF ASSAM
              REP. BY ITS SECRETARY
              R.G. BARUAH SPORTS COMPLEX
              NEHRU STADIUM
              GUWAHATI-781007.

             5:THE OFFICER ON SPECIAL DUTY
             THE BOARD OF SPORTS OF ASSAM
              R.G. BARUAH SPORTS COMPLEX
              NEHRU STADIUM
              GUWAHATI- 781007.

             6:THE SPORTS AUTHORITY OF INDIA
              BEING REP. BY ITS REGIONAL DIRECTOR
              NORTH EAST REGIONAL SUB CENTRE
              NEW FIELD COMMERCIAL COMPLEX
              GUWAHATI- 781008

Advocate for the Petitioner     : MR S KHOUND

Advocate for the Respondent : MR.A K BORA




                                     BEFORE
                    HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                               ORDER

Date : 13-05-2019 Heard the learned counsels for the parties.

Shri S. Khound, learned counsel for the petitioners submits that he has instructions to withdraw the writ petition with a liberty to approach the appropriate forum for redressal of the grievance, if so advised.

The writ petition is accordingly dismissed on withdrawal with the liberty as prayed for.

It is needless to say that the interim order passed earlier, stands vacated.

JUDGE Comparing Assistant