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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(1)(a) in The Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973

(a)the class of posts or offices to which he would have been eligible for promotion on the basis of his rank in the final seniority list, or