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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(2) in The Orissa Grama Panchayats Act, 1964

(2)The expenditure on remuneration or allowances of the Secretary and other staff appointed, if any, under Sub-section (1) shall be borne by the Grama Panchayat.