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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2)(f) in The Orissa Water Supply and Sewerage Board Act, 1991

(f)to enter into contract or agreement with any person or persons as the Board may deem necessary, for performing its duties and discharging its functions under this Act;