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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(1)(d) in The Maharashtra State Commission For, Women Act, 1993

(d)review, from time to time, the existing provisions of the Constitution and other laws affecting women and recommend amendment thereto so as to suggest remedial legislative measures to meet any lacunae, inadequacies or shortcomings in such legislations;