Supreme Court - Daily Orders
Aceic Design Technologies Pvt. Ltd vs Synapse Techno Design Innovation Pvt. ... on 14 November, 2025
ITEM NO.26 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION FOR ARBITRATION NO. 33/2025
ACEIC DESIGN TECHNOLOGIES PVT. LTD. & ANR. PETITIONER(S)
VERSUS
SYNAPSE TECHNO DESIGN INNOVATION PVT. LTD. & ORS. RESPONDENT(S)
Date : 14-11-2025 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE VIJAY BISHNOI
For Petitioner(s) :
Ms. Radhika Gautam, AOR
For Respondent(s) :
Mr. Akshay Puri, Adv.
Mr. Naveen Hegde, AOR
Ms. Tine Abraham, Adv.
Ms. Jojongandha Ray, Adv.
Mr. Pratik Sahai, Adv.
M/S. Trilegal Advocates On Record
UPON hearing the counsel, the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the petitioners seeking adjournment to file a rejoinder affidavit, list after two weeks.
Signature Not Verified(POOJA SHARMA) (ANJU KAPOOR) Digitally signed by POOJA SHARMA Date: 2025.11.14 18:27:21 IST Reason: AR-CUM-PS ASSISTANT REGISTRAR