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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(5) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(5)The controller and every Additional Controller and other officer authorised by or under this Act may also-
(a)perform all or any of the functions of; and
(b)exercise all or any of the powers conferred by this Act or any rule or order made thereunder, on an Inspector.