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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(1)For the purpose of admission to the first year of Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses available seats shall include,-A. Government Seats. - All the sanctioned seats of Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses,-
(i)in Government Colleges or Institutions of the State,
(ii)in the aided Colleges or Institutions, and
(iii)seventy-five percent of the total sanctioned seats in the Unaided Colleges or Institutions.
B. Management Seats.-