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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(1)(l) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(l)an account of the appearance of the corpse, together with any special remarks that the Medical Officer may desire to record or report to the Superintendent.