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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(2) in The Jharkhand Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017

(2)Words and expressions used in this Act but not defined hereinabove shall have the same meanings as respectively assigned to them under the Central Act.