Delhi High Court - Orders
Quantum Hi-Tech Merchandising Pvt. Ltd vs Lg Electronics India Pvt. Ltd. & Ors on 4 February, 2022
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 22/2022, CAV 28/2022, CMs 6363-64-65/2022
QUANTUM HI-TECH MERCHANDISING PVT. LTD.
..... Appellant
Through Mr.Parag P.Tripathi, Sr. Adv. with
Mr.Vikas Khera, Ms.Mishika Bajpai,
Mr.Ishwar Gupta, Ms.Umang,
Mr.Ved Prakash, Ms.Vinita
Bhagwani, Advs.
versus
LG ELECTRONICS INDIA PVT. LTD. & ORS. ..... Respondents
Through Mr.Hemant Singh, Ms.Mamta Jha,
Mr.Waseem S.Ahmed, Mr.Sambhav
Jain, Mr.Abhishek Kumar, Advs. for
R-1-3.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 04.02.2022 The petition has been heard by way of video conferencing. The contesting parties are directed to file their short written submissions not exceeding three pages each within eight weeks.
List on 18th May, 2022.
MANMOHAN, J NAVIN CHAWLA, J FEBRUARY 4, 2022 RN Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:07.02.2022 20:37:53