Section 122(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 122] [Entire Act]

(4)Age limits. - Candidates shall conform to the following age limits on entry:

	Lowerage limit	Upperage limit
(a)Graduates	19½years	25years
(b)Those holding a Certificate of Competency mentioned in Cl. (b) ofsub-regulation (3).	20years	30years

Explanation. - Upper age limit in the case of cl. (b) may be relaxed by the Government in exceptional circumstances.

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