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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(2) in The Bonded Labour System (Abolition) Ordinance, 1975

(2)Where the corporation incurs any loss in consequence of carrying out the directions of the State Government under sub sect ion (1), the same shall be made good by the State Government.