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Himachal Pradesh High Court

Naveen Awasthi vs . Surender Singh on 15 September, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

Naveen Awasthi Vs. Surender Singh CMPMO No.115 of 2015 .

15.09.2022 Present: Ms. Anchal Sharma, Advocate vice Mr. Lovneesh Kanwar, Advocate, for the petitioner.

Mr. Vishal Panwar, Advocate, for the respondent.

At the request of learned vice counsel appearing on behalf of petitioner, list this matter on 23rd September, 2022.

( Sushil Kukreja ) September 15, 2022 Judge (ravinder) ::: Downloaded on - 15/09/2022 20:06:47 :::CIS