Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Goa - Subsection

Section 20(2)(a) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(a)for the purpose of the investigation or in any report to be made thereon or for any action or proceedings to be taken on such report; or