National Company Law Appellate Tribunal
Phoenix Arc Pvt Ltd vs Patna Highway Projects Ltd & Anr on 20 July, 2020
NATIONAL COMPANY LAW APPELLATE TRIBUNAL, NEW DELHI
Company Appeal (AT) (Insolvency) No. 131 of 2020
IN THE MATTER OF:
Phoenix ARC Private Limited ...Appellant
Versus
Patna Highway Projects Ltd. & Anr. ...Respondents
Present:
For Appellant : Mr. Prateek Kumar, Ms. Sneha Jana and Mr. Rohit
Ghosh, Advocates
For 1st Respondent: Mr. Sanjiv Dagar, Advocate
For 2nd Respondent : Mr. Alok Kumar, Advocate
ORDER
(Through Virtual Mode) 20.07.2020 Mr. Prateek Kumar, learned counsel for the Appellant seeks to withdraw the appeal. The appeal is accordingly dismissed as withdrawn.
The interim directions, if any, shall stand vacated.
[ Justice Bansi Lal Bhat ] Acting Chairperson [ Justice Anant Bijay Singh ] Member (Judicial) [ Dr. Ashok Kumar Mishra ] Member (Technical) /ns/gc/