Allahabad High Court
State Of U.P.Through Prin Secy ... vs Prabhu Narian Sharma on 22 July, 2010
Author: Ra'|Iv Sharma
Bench: Ra'|Iv Sharma
Chief Justice's Court Case :- SPECIAL APPEAL No. -- 64 of 2006 Petitioner :- State Of U.P.Through Prin Secy Irrigation Inre W.P.3414 S/So Respondent :- Prabhu Narian Sharma Petitioner Counsel :- C.S.C Respondent Counsel :- H Pratap,Tarun Kumar Misra Hon'ble Ferdino lnacio Rebe||o,Chief Justice Hon'ble Ra'|iv Sharma,J.
Put up tomorrow, i.e. 23.7.2010 at 2 p.m. for further arguments. Order Date :- 22.7.2010 Iakshman [Rajiv Sharma, J.] [F.|.Rebe||o, C.J.]