Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(g) in The Pepsu Tenancy and Agricultural Lands Act, 1955 (g)the expression "to cultivate personally" with its grammatical variations and cognate expressions means to cultivate on one's own account -
