Supreme Court - Daily Orders
The State Of Uttar Pradesh Thr. ... vs Prof. Mohd. Yaseen Azmi on 21 August, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.21 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 23422/2017
(Arising out of impugned final judgment and order dated 20-03-2017
in SB No. 11827/2016 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
THE STATE OF UTTAR PRADESH
THR. PRINCIPAL SECRETARY MEDICAL EDUCATION DEPTT.
LUCKNOW & ORS. Petitioner(s)
VERSUS
PROF. MOHD. YASEEN AZMI Respondent(s)
(With Interim Relief and IA No.73168/2017-CONDONATION OF DELAY IN
FILING and IA No.73169/2017-EXEMPTION FROM FILING O.T.)
Date : 21-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. D.K. Singh,AAG
Mr. Ardhendumauli Kumar Prasad, AOR
Ms. Komal Mundhra,Adv.
Mr. Saurabh Agrawal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed in the facts of the present case.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by MAHABIR SINGH Date: 2017.08.22 10:30:59 IST Reason: