Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 65 in The Orissa Grama Panchayats Act, 1964 65. [* * *] [Deleted vide Notification No. 2578 Dated 28.2.2004 O.G.E. No. 322, dated 3.3.2004.]
