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[Cites 0, Cited by 0] [Section 321(1)] [Section 321] [Entire Act]

State of Jharkhand - Subsection

Section 321(1)(d) in Jharkhand Municipal Act, 2011

(d)require notice to be given by the Municipal Commissioner or the Executive Officer whenever any milch cow or buffalo is affected with any contagious disease and prescribe precautions to be taken to protect milk against infection and contamination, and