Section 2(e) in Telangana Districts (Formation) Act, 1974
(e)"revenue division, [mandal] [For the words 'taluk, firka', the word 'mandal' is substituted by Act No. 14 of 1985.] and village" means respectively any area which is notified as a revenue division, [mandal] [For the words 'taluk, firka', the word 'mandal' is substituted by Act No. 14 of 1985.] or village under this Act.
