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Supreme Court - Daily Orders

Renu Meena vs State Of Sikkim on 4 July, 2016

Bench: Dipak Misra, C. Nagappan

     ITEM NO.23                             COURT NO.4                SECTION XVIA

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                              Transfer Petition (Criminal) Nos.235-236/2016


     RENU MEENA                                                        Petitioner(s)

                                                   VERSUS

     STATE OF SIKKIM AND ANR.                                          Respondent(s)

     (With appln. (s) for ex-parte stay)


     Date : 04/07/2016 These petitions were called on for hearing today.


     CORAM :
                                 HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MR. JUSTICE C. NAGAPPAN


     For Petitioner(s)                Mr. Rudeshwar Singh, Adv.
                                      Mr. Rajesh Singh Chauhan, AOR

     For Respondent(s)                Mr. Mangaljit Mukherjee, Adv.
                                      Mrs. Debarpita Basu Mukherjee, Adv.

                                      Mr. Ajay Rathi, Adv.
                                      Ms. Khushboo Rathi, Adv.
                                      Dr. Nafis A. Siddiqui, Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Heard learned counsel for the parties.

The transfer petitions, as well as the interlocutory applications are dismissed.

Signature Not Verified Digitally signed by

(Chetan Kumar) (H.S. Parasher) CHETAN KUMAR Date: 2016.07.04 16:44:28 IST Court Master Court Master Reason: