Supreme Court - Daily Orders
Renu Meena vs State Of Sikkim on 4 July, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.23 COURT NO.4 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Criminal) Nos.235-236/2016
RENU MEENA Petitioner(s)
VERSUS
STATE OF SIKKIM AND ANR. Respondent(s)
(With appln. (s) for ex-parte stay)
Date : 04/07/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Rudeshwar Singh, Adv.
Mr. Rajesh Singh Chauhan, AOR
For Respondent(s) Mr. Mangaljit Mukherjee, Adv.
Mrs. Debarpita Basu Mukherjee, Adv.
Mr. Ajay Rathi, Adv.
Ms. Khushboo Rathi, Adv.
Dr. Nafis A. Siddiqui, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties.
The transfer petitions, as well as the interlocutory applications are dismissed.
Signature Not Verified Digitally signed by(Chetan Kumar) (H.S. Parasher) CHETAN KUMAR Date: 2016.07.04 16:44:28 IST Court Master Court Master Reason: