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[Cites 0, Cited by 0] [Section 986] [Entire Act]

State of Punjab - Subsection

Section 986(1) in Punjab Jail Manual, 1996

(1)Age, Labour, Health, Weight and Protection are to be filled in by or under the direction of the Medical Officer. The entries in this register shall be made as soon as possible after the admission of the prisoner or as soon as the necessary information is available.