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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(13) in The Railway Protection Force Rules, 1987

13.1Railway Protection Force Academy:-There shall be a Railway Protection Force under the charge of a Principal, notbelow the rank of Deputy Inspector General, for providing initial, in-service, specialand other advanced professional and technical training courses to the members of the Force.