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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 259(2) in Jammu and Kashmir Municipal Corporation Act, 2000

(2)If any person fails to vacate the building in pursuance of such order the Commissioner may direct any police officer to remove such person from the building and the police officer shall comply with such direction accordingly.