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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(4) in The Sidho-Kanho-Birsha University Act, 2010

(4)A regulation shall, unless cancelled or modified by the Court under sub-section (3), remain in force until repealed or amended by a new regulation similarly passed and brought into force.