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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(3)(b) in Purba Medinipur University Act, 2017

(b)a vacancy occurs in the office of the Pro-Vice-Chancellor by season of death, resignation expiry of term of his office removal or otherwise, then. during the period of such temporary inability or pending the appointment of a Pro- Vice-Chancellor as the case may beak Chancellor in consultation with the Minister and the Vice-Chancellor may appoint a senior teacher of the University or an officer of the University to exercise the powers and perform the duties of the Pro-Vice-Chancellor.