Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act] Union of India - Subsection Section 2(15)(i) in The Income Tax Act, 1961 (i)such activity is undertaken in the course of actual carrying out of such advancement of any other object of general public utility; and